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State of Rajasthan - Section

Section 10 in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

10. Safety.

- The implementation shall start from the Preliminary Stage (Level-1).Licencee shall observe the General Safety Requirements as laid down in I.E. Rules for construction, installation, protection, operation and maintenance of electric supply lines and apparatus.Licencee shall designate suitable control persons as specified in Grid Code for coordination of safety procedures before work is taken up, during work, and after work is completed till the concerned system component is energized, both inside its own Transmission System and across a control boundary between Licencee's Transmission System and that of any User.Licencee shall develop its own Safety Manual for the purpose of Safety Coordination and the safety manual shall be effective in preliminary stage itself.