Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(1) in The Maharaja Sayajirao University of Baroda Act, 1949 (1)The Senate shall meet at least once a year on any date fixed by the Vice-Chancellor, to be called the annual meeting of the Senate.
