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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Tamilnadu - Subsection

Section 102(2) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(2)His age shall not be less than 16 and must not exceed 25 years, or in the case of a candidate who has been employed as a teacher in a recognised school for not less than three years, 35 years.The controlling authority may, with the sanction of the Inspector in very special circumstance, admit a candidate whose age does not fall within these limits.