Section 102 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
102.
(1)Every candidate for admission shall submit an application in the Form prescribed (Appendix 17).(2)His age shall not be less than 16 and must not exceed 25 years, or in the case of a candidate who has been employed as a teacher in a recognised school for not less than three years, 35 years.The controlling authority may, with the sanction of the Inspector in very special circumstance, admit a candidate whose age does not fall within these limits.(3)He shall produce before admission the following certificates: -(a)Certificate of Health. - A certificate from a District Medical Officer or other medical officer accepted by the controlling authority, certifying that the candidate is physically fit to perform efficiently the duties of a teacher.(b)Certificate of Education. - A certificate of general education as laid down in Article 92.A candidate who does not possess the prescribed educational certificate may be admitted if the Inspector considers he has equivalent educational qualifications.(c)A Certificate of Conduct. - A certificate given by some responsible person acceptable to the controlling authority.Selection of Stipendiaries
