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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(iii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(iii)attend all meetings of the Samiti and Standing Committees thereof and record the minutes of the said meetings in accordance with the provisions of the Orissa Panchayat Samiti (Conduct of Business) Rules, 1959;