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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(1)The Special Tahsildar (Social Security Scheme), on an application from a registered member, shall sanction a monthly pension of Rs. 400 (rupees four hundred only) for a destitute registered member, who has completed 60 years of age.