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State of Tamilnadu - Section

Section 24 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

24. Old age pension for a registered member.

(1)The Special Tahsildar (Social Security Scheme), on an application from a registered member, shall sanction a monthly pension of Rs. 400 (rupees four hundred only) for a destitute registered member, who has completed 60 years of age.
(2)In order to avail the assistance under sub-clause (1), the registered member shall be incapable of doing manual labour and destitute irrespective of whether he has sons or daughters.
(3)Notwithstanding anything contained in the Scheme, a registered member, who has been sanctioned the assistance under sub-clause (1) shall cease to be a member of the Scheme for the purpose of availing any other relief or assistance under the Scheme.
(4)The application for the assistance under sub-clause (1) shall be in Form No. XI.