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[Section 37]
[Entire Act]
State of Rajasthan - Subsection
Section 37(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
| (i) | The Vice-Chancellor | Ex-officio Chairman |
| (ii) | Secretary to the Government, Finance Department, or hisnominee | Member |
| (iii) | Secretary to the Government, Agriculture Department | Member |
| (iv) | Director Research/Director Extension Education/DirectorResident Instruction (one Director by rotation every year to benominated by the Vice-Chancellor) | Member |
| (v) | one nominee of the Board who should be the non-official memberof the Board | Member |
| (vi) | Comptroller | Ex-officio Secretary. |