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Himachal Pradesh High Court

Ajay Kumar vs . Ramesh Chand & Anr. on 10 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ajay Kumar Vs. Ramesh Chand & Anr.

RSA No. 227/2022

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10.04.2023 Present: Mr. R.L. Chaudhary, Advocate, for the appellant.

Mr. Ajay Thakur, Sr. Advocate with Mr. Atharv Sharma, Advocate, for respondent No. 1.

Respondent No. 1 present in person, however, the appellant is not present.

At the joint request of learned counsel for the parties, list on 3rd May, 2023.

( Sushil Kukreja ) Judge 10th April, 2023 (raman) ::: Downloaded on - 10/04/2023 20:43:02 :::CIS