Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Rajasthan - Subsection Section 76(c) in University of Udaipur Teachers (Conditions of Service) Rules, 1976 (c)During the period of deputation, the teacher shall draw salary from his Foreign employer. He will draw no salary or allowances from the University.
