Section 76 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
76.
A teacher seeking employment or situation temporary or other wise in an Indian or foreign University, in any other organisation or institution shall apply through the University. If he is selected for the appointment, he may be:(a)Permitted by the Committee to take up the assignment or appointment only if he has completed atleast five years service in the University, and(b)Allowed to retain a lien on the post held by him in the University for a period of two years only, and granted leave without pay for this purpose.(c)During the period of deputation, the teacher shall draw salary from his Foreign employer. He will draw no salary or allowances from the University.
