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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in Rajasthan Agricultural University Act, 1962

(1)The Council of Deans shall be incharge of all administrative matters pertaining to Constituent colleges and University Teaching Departments including student discipline in such colleges or departments and shall make its recommendations to the Board.