Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186(4)] [Section 186] [Entire Act]

State of Andhra Pradesh - Subsection

Section 186(4)(h) in Andhra Pradesh Panchayat Raj Act, 1994

(h)shall have the power to enter upon and inspect any work, scheme or institution under the management of a [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] if the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or any of its Standing Committees so direct;