Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(a) in Gemstone Policy of Orissa, 1998 (a)The financial standing of the party including a commitment that it will put in an investment of at least Rs. 100 lakhs within the specified period in the shape of plant and machinery/other processing facilities.
