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Himachal Pradesh High Court

Bal Krishan vs . Hrtc And Others Alongwith on 4 April, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Bal Krishan vs. HRTC and others alongwith connected matters .

CWPOA No.2462 of 2020 04.04.2022 Present: Ms. Kamlesh Kumari, Advocate, vice Mr. A.S. Rana, Advocate, for the petitioner.

Mr. B.N. Sharma, Advocate, for the respondents.

Reply is stated to have been filed. The same be traced and placed on record.

Admit.

List for hearing on 17.5.2022.

( Tarlok Singh Chauhan ) Judge ( Sandeep Sharma ) April 04, 2022 (KS) Judge ::: Downloaded on - 04/04/2022 20:11:54 :::CIS