Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 9. In the absence of Chairman the Vice-Chairman will preside over the meeting. Six members besides the presiding officer, will form a quorum.
