Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(1) in The Gujarat Affiliated Colleges Services Tribunal Act, 1982 (1)The Gujarat Affiliated Colleges Services Tribunal Ordinance, 1981 (Gujarat Ordinance ?? of 1981) in hereby repealed.
