Himachal Pradesh High Court
Prakash Chand And Others vs . Dhani Ram And Others on 20 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Prakash Chand and others Vs. Dhani Ram and others CMPMO No.139 of 2022 20.12.2022 Present: Mr. Dibender Ghosh, Advocate, for the petitioner.
Mr. G.D. Verma, Sr. Advocate, with Mr. B.C. Verma, Advocate, for the respondents.
CMPMO No.139 of 2022 & CMP No.5407 of 2022 Reply to CMP No.5407 of 2022 is stated to have been filed. Mr. Debinder Ghosh, learned counsel for the applicant prays for and is granted four weeks' time to file rejoinder. List thereafter.
(Ajay Mohan Goel) Judge December 20, 2022 (Rishi) ::: Downloaded on - 20/12/2022 20:36:16 :::CIS