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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Prakash Chand And Others vs . Sh. Dhani Ram And Others on 20 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Prakash Chand and others Vs. Sh. Dhani Ram and others CMPMO No. 139 of 2022 .

20.06.2022 Present: Mr. Dibender Ghosh, Advocate, for the petitioner.

Mr. B.C. Verma, Advocate, for the respondents.

As prayed for, list for consideration after four weeks.

r to (Ajay Mohan Goel) Judge June 20, 2022 (bhupender) ::: Downloaded on - 21/06/2022 20:03:44 :::CIS