Himachal Pradesh High Court
Onkar Chand vs . Gian Chand And Ors. on 4 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Onkar Chand vs. Gian Chand and Ors.
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RSA No. 207 of 2018 04.03.2022 Present: Mr. Gurdev Negi, Advocate, vice counsel for the appellant.
Mr. Romesh Verma, Advocate, for respondents No. 1(a), 1(b), 4(a) and 4(b).
Mr. Mukesh Sharma, Advocate, for respondent No.2, 3, 5 & 6.
r to As prayed for, list on 16th March, 2022.
(Chander Bhusan Barowalia) Judge 4th March, 2022 (himani) ::: Downloaded on - 04/03/2022 20:12:33 :::CIS