Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Onkar Chand vs . Gian Chand And Ors. on 4 March, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Onkar Chand vs. Gian Chand and Ors.

.

RSA No. 207 of 2018 04.03.2022 Present: Mr. Gurdev Negi, Advocate, vice counsel for the appellant.

Mr. Romesh Verma, Advocate, for respondents No. 1(a), 1(b), 4(a) and 4(b).

Mr. Mukesh Sharma, Advocate, for respondent No.2, 3, 5 & 6.

r to As prayed for, list on 16th March, 2022.

(Chander Bhusan Barowalia) Judge 4th March, 2022 (himani) ::: Downloaded on - 04/03/2022 20:12:33 :::CIS