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Bombay Presidency - Section

Section 12 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

12.

The Chairman of the Court of Examiners shall appoint a staff of the Expert, the Laboratory Assistant and two Menials for each subject for practical examinations, whenever required.