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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(1)The Controller of Examinations shall be an academician in the field of medical science and a whole time officer of the University appointed by the Governing Council on such terms and conditions as may be fixed by the Governing Council.