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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(c)There shall be heads of departments, and skeleton staff for the above departments appointed six months in advance so that the departments are organized at the time of applying for affiliation.