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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(iii) in The U.P. Extension Educators Service Rules, 1985

(iii)If, in the case mentioned in illustration (ii), the rules or, where there are no rules, the relevant order, in force for the time being, provided for the unfilled vacancies of any source being filled from the other sources in specified contingency and the unfilled 3 vacancies of direct recruits are so filled by promotion, the combined select list shall be in the following cyclicorder :