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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(c) in The Orissa Children's and Women's Welfare Service Rules, 1989

(c)she is able to speak, read and write Oriya and has-
(i)passed the final Class VII examination with Oriya as a language subject, or
(ii)passed the High School Certificate Examination or an equivalent examination with Oriya as the medium of examination in non-language subjects or passed a test in Oriya of Middle English School standard conducted by the Education Department;