Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(n) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970 (n)Communicating with any person outside the Home or Shelter except with the permission of the officer-in-charge of the institution.
