Section 23 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970
23. Discipline among inmates.
- The following acts shall be forbidden in a Home or a Shelter:-(a)Quarreling with any other inmates;(b)Any assault or use of criminal force against any one;(c)Use of insulting, obscene or threatening language;(d)Immoral or indecent or disorderly behaviour;(e)Wilfully damaging the Home property;(f)Willful mismanagement of work;(g)Tempering with or defacing history tickets, records, documents or tools;(h)Receiving, possessing or transferring any prohibited articles;(i)Wilfully bringing false accusation against any member of the staff or any inmate;(j)Conspiring to escape or assisting any one in escape;(k)Refusing to take food or wilfully destroying food;(l)Committing nuisance in any part of the institution;(m)Disobeying orders the Superintendent or Assistant Superintendent;(n)Communicating with any person outside the Home or Shelter except with the permission of the officer-in-charge of the institution.
