Himachal Pradesh High Court
Raveesh Ninta & Anr. vs . State Of H.P. & Ors. on 23 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Raveesh Ninta & Anr. Vs. State of H.P. & Ors.
CWP No. 2952/2022.
23.06.2022 Present: Mr. Yogesh Kumar Chandel, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Addl. AG, for respondents No. 1 and 2.
Mr. Rajinder Thakur, Advocate, for respondent No. 3.
CMP No. 7927/2022Heard. Since proposed respondents No. 4 to 10 are necessary parties in the instant petition, therefore, they are impleaded as respondents and shall figure as respondents No. 4 to 10 in the petition. The application stands disposed of.
CWP No. 2952/2022Admit.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 23rd June, 2022 (raman) ::: Downloaded on - 23/06/2022 20:06:16 :::CIS