51. Framing of scheme for administration of Waqf [Section 69].
(1)For the proper administration of any waqf, the Board may, by an order, frame a scheme as envisaged under sub-section (1) of section 69 after complying with the provisions contained therein. Such scheme shall contain the following details, namely:-(a)Name of the waqf;(b)Address;(c)Whether under the management of the Mutawalli or Managing Committee or under the direct management of the Board;(d)Details of the proposal for framing scheme;(e)Expenditure involved;(f)Income to be generated.(2)The proposal for framing scheme shall be considered by the Board and the Board shall take the final decision thereon and communicate the same to the applicant.(3)The order of the Board made under sub-section (2) of section 69, shall be published in English, Urdu, Hindi or Punjabi language in the Official Gazette or in two newspapers having circulation in the State of Punjab.
