Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Punjab - Subsection Section 51(3) in Punjab Waqf Rules, 2018 (3)The order of the Board made under sub-section (2) of section 69, shall be published in English, Urdu, Hindi or Punjabi language in the Official Gazette or in two newspapers having circulation in the State of Punjab.
