Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(8)] [Section 82] [Entire Act] State of Jammu-Kashmir - Subsection Section 82(8)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (ii)use unnecessary violence towards any under trial prisoners or other persons with whom he comes into contact in the execution of his duty.