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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(8) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(8)Abuse of authority—No member of the Force shall
(i)without good and sufficient cause make an arrest;
(ii)use unnecessary violence towards any under trial prisoners or other persons with whom he comes into contact in the execution of his duty.