Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(b) in The Punjab Land Revenue Rules (b)[ the property in the estate possessed by the candidate to secure the recovery of land-revenue;] [Substituted vide GSR 58/PA/17/87/Sections 17 and 28/Amd (II)/80 dated 11-7-1980.]
