Section 42 in The Rajasthan Judicial Service Rules, 2010
42. [ Select List [Amended vide Notification No.F.1(3)DOP/A-II/2010 dated 31-8-2012, published in Rajasthan Gazette Ex- Ordy. Part 4-C(i), G.S.R. 57 dated 31-8-2012.]
- As far as possible, a select list by putting candidates in cyclic order as provided in Schedule-V, shall be prepared by the Court.]
