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[Cites 0, Cited by 0] [Section 69A(3)] [Section 69A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69A(3)(e) in U.P. Consolidation of Holdings Rules, 1954

(e)Multiplication of the map and the preparation of the new soil classification map shall be undertaken in accordance with Rule 101 and the record prepared shall be delivered to the Collector for necessary action.