Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(1) in Punjab State Veterinary Council Rules, 1997 (1)Any candidate may withdraw his candidate by notice in writing signed by him and delivered to the Returning Officer before the date fixed under clause (c) of sub-rule (1) of Rule 10.
