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[Cites 0, Cited by 0] [Section 265] [Entire Act]

State of Chattisgarh - Subsection

Section 265(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)The Board may appoint such other officers and employees as it may consider necessary for the efficient discharge of its functions :Provided that no post shall be filled up in the Board unless its creation has first been approved by the State Government.