Section 1(3) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971
(3)It shall come into force on such date as the State Government may, by [notification] [2nd day of October, 1972 (vide G .N., G.A.D. No. LPL.,1072-D, dated the 2nd October, 1972.] in the Official Gazette, appoint.
