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State of Jammu-Kashmir - Section

Section 61 in Jammu and Kashmir Panchayati Raj Rules, 1996

61. Fees on cattle pounds.

- Procedure for establishment, control and management of cattle pounds by Panchayat. - The Panchayat may within its area establish cattle pound and may appoint pound-keeper/contractor by auctioning the management of the pound. The pounds shall be under the conrol of Panchayats which shall fix and may from time to time after the rates of charges for feeding and watering the impounded cattle.Explanation. – Cattle includes Elephants, Camels, Buffaloes, Horses, Mares, Geldings, Ponies, Colts, Fillies, Mules, Asses Pigs, Rams, Eves, Sheeps, Lamboo, Goats, Kids, Heifers, Cows, Bulls, Bullocks, Ducks, Swans, Yaks.