Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Jharkhand - Subsection Section 25(ii) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (ii)No fee or late fine will be charged from the applicants, if either of the two, or both belong to Below Poverty Line category.
