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State of Haryana - Section

Section 10 in The Haryana Medical Education Service Rules, 1988

10. Appointment as Floating Professors.

(1)The posts of Floating Professor under this scheme shall be created subject to the maximum of 5 posts.
(2)Only those Associate Professors who are working for the last 10 years as Associate Professors shall be considered for the post of Floating Professor.
(3)Promotion to the post of Floating Professor under this scheme shall mean an upgradation of the post which a promotee is holding. Hence the post will remain in abeyance till the incumbent is adjusted against the permanent post or retires.
(4)The person shall have to appear before the Selection Committee constituted for deciding his suitability for Floating Professorship.
(5)If the regular post of Professor falls vacant, the Floating Professor shall be required to compete for the regular post.
(6)On the retirement, adjustment, selection against permanent post, the post thus falling vacant shall be filled in as per procedures laid down above.
(7)As it is an upgradation of the post that a promotee is holding incumbent shall continue to perform the duties as heretofore.