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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(1)(e) in Manipur International University Act, 2018

(e)the selection, appointment, suspension and removal of its staff, including, employing and employment of Faculty, Officers, Teachers and other employees on such terms and conditions as may be prescribed by this Act, its Statutes, Ordinances, rules, and regulations.