Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] State of Punjab - Subsection Section 46(1)(b) in The Baba Farid University of Health Sciences Act, 1998 (b)the conditions, mode of appointment or duties of examiners or the conduct or standard of examinations or any course of study;