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[Cites 0, Cited by 0] [Section 73J] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73J(20) in The M.P. Factories Rules, 1962

(20)A separate register containing the following information shall be maintained :-
(i)weekly checks carried out conforming the effectiveness of the interlock;
(ii)weekly checks confirming that all accessories are in good state of repairs; and
(iii)information regarding fuel oil temperature pressure, thermic fluid inlet/outlet pressure and temperature fuel gas temperature, recorded at 4 hourly interval.