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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(a) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(a)The greatest care shall be taken to prevent an outbreak of fire, as paraffin oil or wood-work soaked with such oil when once on fire is difficult to extinguish. The greatest safeguard against explosion or fire is cleanliness, consequently the bilges and woodwork shall be kept free of oil refuse and the tanks and fittings shall be perfect tight and dry.