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State of Madhya Pradesh - Section

Section 80 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

80.

(a)The greatest care shall be taken to prevent an outbreak of fire, as paraffin oil or wood-work soaked with such oil when once on fire is difficult to extinguish. The greatest safeguard against explosion or fire is cleanliness, consequently the bilges and woodwork shall be kept free of oil refuse and the tanks and fittings shall be perfect tight and dry.
(b)Smoking on board the passenger vessel driver by petrol engines shall not be permitted, and notices prohibiting smoking should be posted up in a conspicuous part of the vessel.