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Himachal Pradesh High Court

Ajay Kumar vs . Ramesh Chand & Anr. on 17 August, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ajay Kumar vs. Ramesh Chand & Anr.

RSA No. 227 of 2022 .

17.08.2022 Present: Mr. R.L. Chaudhary and Mr. H.R. Sidhu, Advocates, for the appellant.

RSA No. 227 of 2022 & CMP No. 11187 of 2022 Issue notice to the respondents returnable for 7th September, 2022, on taking steps within three days.

r to (Chander Bhusan Barowalia) Judge 17th August, 2022 (himani) ::: Downloaded on - 17/08/2022 20:06:11 :::CIS