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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(o) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(o)The words and expression used, which have not been delined in these rules, shall carry the meaning as has been assigned to them in the Madhya Pradesh Municipal Corporation Act, 1956 (No. 23 of 1956) or the Madhya Pradesh Municipalities Act, 1961 (No. 37 of 1961), as the case may be.