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[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

State of Uttar Pradesh - Subsection

Section 213(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)by public notice issue directions as to the time, manner and conditions at, in and subject to which any offensive matter or rubbish referred to in clauses (a) and (b) may be removed along a street, deposited or otherwise disposed of.