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State of Uttar Pradesh - Section

Section 213 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

213. Regulation of the disposal of rubbish, night-soil, etc.

(1)The Zila Panchayat may in any controlled rural area -
(a)provide receptacles and places for the temporary deposit of offensive matter and rubbish;
(b)appoint places for the disposal of night-soil, and other offensive matter and rubbish, and
(c)by public notice issue directions as to the time, manner and conditions at, in and subject to which any offensive matter or rubbish referred to in clauses (a) and (b) may be removed along a street, deposited or otherwise disposed of.
(2)It shall be sufficient notice of the appointment of a place under clause (b) of sub-section (1) that a notice board indicating such appointment is displayed on or near the place appointed.